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Executive Engineer vs Dinesh Kumar Joshi S/O Leeladhar ...
2022 Latest Caselaw 2210 Raj/2

Citation : 2022 Latest Caselaw 2210 Raj/2
Judgement Date : 10 March, 2022

Rajasthan High Court
Executive Engineer vs Dinesh Kumar Joshi S/O Leeladhar ... on 10 March, 2022
Bench: Manindra Mohan Shrivastava, Sameer Jain
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                     D.B. Civil Special Appeal (Writ) No. 3/2022

                                        Executive Engineer
                                                                                                             ----Appellant
                                                                              Versus
                                        Dinesh Kumar Joshi
                                                                                                           ----Respondent

For Appellant(s) : Ms. Archana Advocate on behalf of Mr. Anil Mehta, Additional Advocate General.

For Respondent(s) : None.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

10/03/2022

List before a bench of which one of us (Hon'ble Mr. Justice

Sameer Jain,J) is not a member.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-62

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