Citation : 2022 Latest Caselaw 2119 Raj/2
Judgement Date : 9 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 4726/2021
M/s Shreya Marbles
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Deepak Pareek For Respondent(s) :
HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND
Judgment / Order
09/03/2022
Office is directed to de-tag the present civil writ petition from
bunch of petitions.
List the matter after two weeks.
(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J
Ritu/88
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