Executive Director, Shri Ram ... vs President, Shri Ram Khad Program ...
2022 Latest Caselaw 1962 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 14231/2021

                                   Executive Director, Shri Ram Fertilizers And Chemicals
                                                                                                       ----Petitioner
                                                                        Versus
                                   President, Shri Ram Khad Program Employees Union
                                                                                                     ----Respondent

Connected With S.B. Civil Writ Petition No. 14233/2021 Executive Director, Shri Ram Fertilizers And Chemicals

----Petitioner Versus I.n. Mathur

----Respondent

For Petitioner(s) : For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Judgment / Order

04/03/2022

(INDERJEET SINGH),J

CHETNA BEHRANI /666

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