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Mahipaal vs State Of Rajasthan
2022 Latest Caselaw 8483 Raj

Citation : 2022 Latest Caselaw 8483 Raj
Judgement Date : 29 June, 2022

Rajasthan High Court - Jodhpur
Mahipaal vs State Of Rajasthan on 29 June, 2022
Bench: Vijay Bishnoi, Kuldeep Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal (Db) No. 54/2022 Mahipaal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vijay Kumar Gaur For Respondent(s) : Mr. R.R. Chharparwal, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

29/06/2022

Admit. Issue Notice.

Learned Public Prosecutor accepts notice on behalf of

respondent - State.

List on 13.7.2022 for consideration of application for

Suspension of Sentence along with D.B. Criminal Misc.

Suspension of Sentence Application (Appeal) No.460/2022.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

33-msrathore/-

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