Ladhu Ram vs State Of Rajasthan
2022 Latest Caselaw 8481 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 100/2021

Ladhu Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Hapu Ram For Respondent(s) : Mr. Pankaj Sharma, AAG assisted by Mr. Rishi Soni

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

29/06/2022

It is informed that the review application preferred by the

State against the order dated 12.03.2019 is still pending

consideration before the Rajasthan High Court, Bench at Jaipur.

In view of the above facts and circumstances of the case, list

this writ contempt petition after the decision of the review

application.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J 48-Arun/-

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