Rajendra Kumar Raju vs Rajendra Kumar
2022 Latest Caselaw 8477 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 40/2020

Rajendra Kumar Raju

----Appellant Versus Rajendra Kumar

----Respondent

For Appellant(s) : Mr. M.S. Soni For Respondent(s) : Mr. G.R. Bhari

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

29/06/2022

Learned counsel for the appellant seeks time to file reply to

the application (Inward No.1/22) filed under Section 151 CPC.

Time prayed for is allowed.

List the matter after four weeks.

(RAMESHWAR VYAS),J 52-Taruna/-

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