Jagdish Chandra vs Shri Shiv Prasad
2022 Latest Caselaw 8398 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Writ Contempt No. 766/2021

Jagdish Chandra

----Petitioner Versus Shri Shiv Prasad

----Respondent Connected With

1. D.B. Writ Contempt No. 803/2021

2. D.B. Writ Contempt No. 814/2021

For Petitioner(s) : Mr. Karan Parihar For Respondent(s) : Mr. Darshan Jain

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

28/06/2022

Learned counsel for the petitioners prays for and is granted a

week's time to move an appropriate application for substituting

the respondent No.1. Learned counsel Mr. Darshan Jain is

appearing on behalf of the respondent No.2. He may file reply to

the contempt petitions by the next date of hearing.

Let copy of the contempt petitions be supplied to Mr. Jain

during the course of the day.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J 47 to 49 Arun/-

Powered by TCPDF (www.tcpdf.org)