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Praveen Kumar Bhanwara vs Union Of India
2022 Latest Caselaw 8327 Raj

Citation : 2022 Latest Caselaw 8327 Raj
Judgement Date : 27 June, 2022

Rajasthan High Court - Jodhpur
Praveen Kumar Bhanwara vs Union Of India on 27 June, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7852/2022

Praveen Kumar Bhanwara & Ors.

----Petitioners Versus Union Of India & Ors.

----Respondents

For Petitioner(s) : Mr. Manoj Kumar For Respondent(s) : Mr. Mukesh Rajpurohit, ASG.

Mr. Mrigraj Singh, AGC.

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

27/06/2022

Issue notice, returnable on 01.07.2022.

The notices be served upon Mr. Mukesh Rajpurohit, learned

Assistant Solicitor General of India and Mr. Mrigraj Singh, learned

Additional Government Counsel.

Let the names of Mr. Mukesh Rajpurohit, learned Assistant

Solicitor General of India and Mr. Mrigraj Singh, learned Additional

Government Counsel be shown in the cause list as counsel for

respondents.

List along with S.B. Civil Writ Petition No. 7620/2022.

(VINIT KUMAR MATHUR),J

92-/Vivek/-

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