Vipin Singh vs State Of Rajasthan
2022 Latest Caselaw 8271 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7680/2022

Vipin Singh S/o Lal Singh, Aged About 30 Years, R/o Chandawal Sojat PS Dist. Pali At Present R/o Kuri Bhagtasni PS Basni Dist. Jodhpur Presently Proprietor Of Krishna Medical And Provisions Store Sangaria Crossing Jodhpur.

(Lodged In Sub Jail Suratgarh)

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Dilip Singh Udawat For Respondent(s) : Mr. Anil Joshi GA Cum AAG

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

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(2 of 2) [CRLMB-7680/2022]

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(RAMESHWAR VYAS (VACATION JUDGE)),J 32-Lohra/-

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