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Ashok Kumar vs State Of Rajasthan
2022 Latest Caselaw 8270 Raj

Citation : 2022 Latest Caselaw 8270 Raj
Judgement Date : 17 June, 2022

Rajasthan High Court - Jodhpur
Ashok Kumar vs State Of Rajasthan on 17 June, 2022
Bench: Rameshwar Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7711/2022

Ashok Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ratna Ram For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

17/06/2022

The matter is adjourned, as prayed.

(RAMESHWAR VYAS (VACATION JUDGE)),J 127-mohit/-

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