Hanuman Suthar vs State Of Rajasthan
2022 Latest Caselaw 8269 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Appeal No. 744/2022

Hanuman Suthar S/o Sh. Maniram Suthar, Aged About 45 Years, R/o Vill. Farsewala, Teh. Padampur, Dist. Sriganganagar.

----Appellant Versus State Of Rajasthan, Through Pp

----Respondent

For Appellant(s) : Mr. JS Bhaleria For Respondent(s) : Mr. Vikram Sharma PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

17/06/2022

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