Aaduram vs State Of Rajasthan
2022 Latest Caselaw 8262 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7949/2022

Aaduram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None For Respondent(s) : Mr. Vikram sharma PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

17/06/2022

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(RAMESHWAR VYAS (VACATION JUDGE)),J 103-Lohra/-

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