Dalveer Singh vs State Of Rajasthan
2022 Latest Caselaw 8244 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7704/2022

Dalveer Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. D.L. Motsara For Respondent(s) : Mr. Anil Joshi, GA cum AAG

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

16/06/2022

Learned counsel for the petitioner seeks adjournment.

List the matter after summer vacation.

(RAMESHWAR VYAS), VJ 35-Taruna/-

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