Mumtaj Ali vs State Of Rajasthan
2022 Latest Caselaw 8243 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7811/2022

Mumtaj Ali S/o Shaukat Ali, Aged About 53 Years, R/o Mirasi Colony Ps Nagouri Gate Jodhpur (At Present Lodged In Central Jail Jodhpur)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. K.C. Panchariya For Respondent(s) : Mr. Anil Joshi, GA cum AAG

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

16/06/2022

Issue notice to the complainant.

Learned counsel for the applicant is directed to implead

complainant Amina as respondent No.2.

Meanwhile, amended cause title be filed.

Learned Public Prosecutor shall ensure service of notice

against complainant through concerned SHO.

List on 04.07.2022.

(RAMESHWAR VYAS), VJ 38-Taruna/-

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