Moti Ram vs State Of Rajasthan
2022 Latest Caselaw 8215 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 6894/2022 Moti Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. K. L. Chauhan For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

15/06/2022

Learned counsel for the petitioner seeks adjournment.

List the matter after summer vacation, as prayed.

(RAMESHWAR VYAS), VJ

29-Shahenshah/-

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