Rajesh Kumar vs State Of Rajasthan
2022 Latest Caselaw 8195 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7915/2022

Rajesh Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. H.D. Bishnoi For Respondent(s) :

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

15/06/2022

List the matter after summer vacation.

(RAMESHWAR VYAS), VJ 75-Taruna/-

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