Citation : 2022 Latest Caselaw 8186 Raj
Judgement Date : 15 June, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7911/2022
Rohtash S/o Sh. Subhash Chandra, Aged About 24 Years, R/o Ward No. 04 Kohla Ps Hanumangarh Tehsil And Distt. Hanumangarh Raj. (At Present Lodged In Dist. Jail Hanumangarh)
----Petitioner Versus State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. D.S. Gharsana For Respondent(s) : Mr. Vikram Sharma, P.P.
HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)
Judgment / Order
15/06/2022
Heard learned counsel for the petitioner as well as learned
Public Prosecutor and also perused the material on record.
The petitioner has been arrested in FIR No. 348/2022 of
Police Station Hanumangarh Junction, District Hanumangarh for
the offences punishable under Section 8/21 of NDPS Act. He has
preferred this bail application under Section 439 Cr.P.C.
Learned counsel for the petitioner has submitted that
narcotic contraband recovered in the matter is below commercial
quantity and co-accused person namely Amit Kumar has already
been enlarged on bail.
Learned Public Prosecutor has opposed the bail application.
Having regard to the totality of the facts and circumstances
of the case, without expressing any opinion on the merits of the
(2 of 2) [CRLMB-7911/2022]
case, this Court deems it just and proper to grant bail to the
accused petitioner under Section 439 Cr.P.C.
Accordingly, this bail application filed under Section 439
Cr.P.C. is allowed and it is directed that petitioner Rohtash S/o Sh.
Subhash Chandra shall be released on bail in connection with FIR
No. 348/2022 of Police Station Hanumangarh Junction, District
Hanumangarh provided he executes a personal bond in a sum of
Rs.50,000/- with two sound and solvent sureties of Rs.25,000/-
each to the satisfaction of learned trial court for his appearance
before that court on each and every date of hearing and whenever
called upon to do so till the completion of the trial.
(RAMESHWAR VYAS), VJ 70-Taruna/-
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