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Rajesh Kumar S/O Shri Roop Chand vs Rajasthan High Court
2022 Latest Caselaw 4353 Raj/2

Citation : 2022 Latest Caselaw 4353 Raj/2
Judgement Date : 30 June, 2022

Rajasthan High Court
Rajesh Kumar S/O Shri Roop Chand vs Rajasthan High Court on 30 June, 2022
Bench: Manindra Mohan Shrivastava, Shubha Mehta
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 8826/2022

                                   Rajesh Kumar S/o Shri Roop Chand
                                                                                                          ----Petitioner
                                                                          Versus
                                   Rajasthan High Court & Anr.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Kailash Chander Sharma Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

30/06/2022

Heard.

Issue notice to the respondents on payment of P.F. by

tomorrow.

Notices be made returnable on or before 13.07.2022.

Dasti service is permissible on submission of P.F. by

tomorrow.

Matter be listed on 14.07.2022.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-34

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