Citation : 2022 Latest Caselaw 4278 Raj/2
Judgement Date : 28 June, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil First Appeal No. 472/2020
Lokesh S/o Shri Jagdish Prasad Bidani, Aged About 62 Years,
Mohalla Buchaheda ,kotputli ,district Jaipur (Rajasthan).
----Plaintiff/Appellant
Versus
1. Prem Narain S/o Guru Charan Bidani, R/o N .h .no .8
,near Petrol Pump ,kotputli ,district Jaipur (Rajasthan ) .
2. Gopal S/o Guru Charan Bidani, R/o N .h .no .8 ,near
Petrol Pump ,kotputli ,district Jaipur (Rajasthan ) .
3. Govind S/o Guru Charan Bidani, R/o N .h .no .8 ,near
Petrol Pump ,kotputli ,district Jaipur (Rajasthan ) .
4. Purushottam S/o Guru Charan Bidani, R/o N .h .no .8
,near Petrol Pump ,kotputli ,district Jaipur (Rajasthan ) .
5. Sanwar Mal S/o Guru Charan Bidani, R/o N .h .no .8 ,near
Petrol Pump ,kotputli ,district Jaipur (Rajasthan ) .
6. Keshav S/o Guru Charan Bidani, R/o N .h .no .8 ,near
Petrol Pump ,kotputli ,district Jaipur (Rajasthan ) .
7. Bimla Devi W/o Guru Charan Bidani, R/o N .h .no .8 ,near
Petrol Pump ,kotputli ,district Jaipur (Rajasthan ) .
8. Tehsildar, Tehsil Kotputli ,district Jaipur (Rajasthan) .
---Defendant/Respondents
9. Guru Sharan S/o Jagdish Prasad Bidani, R/o Mohalla Buchaheda ,kotputli ,district Jaipur (Rajasthan) .
10. Guru Prem Prakash S/o Jagdish Prasad Bidani, R/o Mohalla Buchaheda ,kotputli ,district Jaipur (Rajasthan) .
11. Hans Raj S/o Jagdish Prasad Bidani, R/o Mohalla Buchaheda ,kotputli ,district Jaipur (Rajasthan) .
12. Surya Kant S/o Jagdish Prasad Bidani, R/o Mohalla Buchaheda ,kotputli ,district Jaipur (Rajasthan) .
13. Mukesh S/o Jagdish Prasad Bidani, R/o Mohalla Buchaheda ,kotputli ,district Jaipur (Rajasthan) .
14. Shashi Devi D/o Jagdish Prasad Bidami, R/o Mohalla Buchaheda ,kotputli ,district Jaipur (Rajasthan) .
15. Daya Devi D/o Jagdish Prasad Bidani, R/o Mohalla Buchaheda ,kotputli ,district Jaipur (Rajasthan).
16. Jagdish Prasad, Son of Basanti Lal Bidani, resident of
(2 of 2) [CFA-472/2020]
Mohalla Buchaheda, Kotputli, District Jaipur (Rajasthan).
17. Santara Devi W/o Jagdish Prasad Bidani, R/o Mohalla Buchaheda ,kotputli ,district Jaipur (Rajasthan) .
----Proforma Respondents
For Appellant(s) : None for appellant
For Respondent(s) :
HON'BLE MR. JUSTICE SUDESH BANSAL
Judgment
28/06/2022
1. No one has put in appearance on behalf of appellant.
2. From the perusal of record, it appears that parties entered
into compromise in Civil Suit No.62/1995 and on the basis of
compromise, a decree dated 31.07.1997 was passed. Thereafter,
appellant challenged the compromise decree by way of filing a civil
suit. The trial court vide impugned judgment dated 18.01.2020
dismissed the civil suit as not maintainable, with liberty to move
an application before the court concerned, who passed the
compromise decree, if appellant feels aggrieved by the
compromise decree dated 31.07.1997.
3. The appeal was listed on 13.05.2022 before the co-ordinate
bench of the Rajasthan High Court, Jaipur Bench but no one
appeared then again this appeal listed on 27.06.2022 before this
Court but again no one appeared. Today also no one has put in
appearance on behalf of appellant to pursue the first appeal.
4. In the aforesaid facts and circumstances, the first appeal is
dismissed for non-prosecution.
(SUDESH BANSAL),J
SACHIN /75
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!