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Khem Chand S/O Kanhaiya Lal vs State Of Rajasthan
2022 Latest Caselaw 4176 Raj/2

Citation : 2022 Latest Caselaw 4176 Raj/2
Judgement Date : 7 June, 2022

Rajasthan High Court
Khem Chand S/O Kanhaiya Lal vs State Of Rajasthan on 7 June, 2022
Bench: Uma Shanker J.)
 HIGH COURT OF JUDICATURE FOR RAJASTHAN
             BENCH AT JAIPUR

     S.B. Criminal Miscellaneous Bail Application No.
                             8624/2022

Khem Chand S/o Kanhaiya Lal, Resident Of Kharikuiya
Kasba, Kama, P.s. Kama. District Bharatpur (Raj.)
(Presently     Confined        In     Sub      Jail,     Deeg,   District
Bharatpur)
                                                           ----Petitioner
                                 Versus
State Of Rajasthan, Through P.p.
                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 8671/2022 Shrichand @ Pappan S/o Shri Paramlal, Aged About 32 Years, R/o Deewan Mohalla, Kasba Kaman, Police Station Kaman, District Bharatpur (Raj.) ( At Present Confined In Sub Jail Deeg, District Bharatpur)

----Petitioner Versus State Of Rajasthan, Through P.p.

                                                         ----Respondent


For Petitioner(s)        :   Mr. S P Sharma &
                             Mr. M S Khan
For Respondent(s)        :   Mr. Riyasat Ali, PP &
                             Mr. Dheeraj Singhal




HON'BLE MR. JUSTICE UMA SHANKER VYAS ( V. J.)

Judgment / Order

07/06/2022

(2 of 3) [CRLMB-8624/2022]

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(3 of 3) [CRLMB-8624/2022]

gLrxr ekeys esa vfHk;qDrx.k ij /kkjk 454 o 380 Hkkjrh; n.M lafgrk ds vkjksi gSa ] izdj.k esa egRoiw.kZ vuqla/kku gks pqdk gS] [email protected];qDrx.k yach vof/k ls U;kf;d vfHkj{kk esa gS] vr% izdj.k esa miyC/k leLr rF;kRed fLFkfr rFkk izLrqr fd;s x;s rdksZa ,oa izdj.k ds fuLrkj.k esa le; yxus dh laHkkouk dks /;ku esa j[krs gq, izdj.k ds bl izdze ij xq.kkoxq.k ij dksbZ jk; O;Dr fd, fcuk [email protected] vfHk;qDrx.k ds tekur izkFkZuk i= Lohdkj fd;k tkuk mfpr izrhr gksrk gSA ifj.kker% [email protected];qDrx.k [ksepUn o JhpUn mQZ iIiu dh vksj ls izLrqr ;s tekur izkFkZuk i= Lohdkj fd;s tkrs gSa vkSj vkns'k fn;k tkrk gS fd ;fn izR;sd izkFkhZ bl ekeys esa fo}ku fopkj.k U;k;ky; ds larks"kizn] muds U;k;ky; esa fu;r frfFk;ksa ij ,oa tc Hkh mls ryc fd;k tkos] mifLFkfr gsrq ,d yk[k :i;s dk O;fDrxr ca/ki= o ipkl&ipkl gtkj :i;s dh nks lqn`< ,oa fo'oluh; izfrHkwfr;ka izLrqr djs rFkk mldh fdlh vU; izdj.k esa vko';drk u gks rks [email protected];qDrx.k dks vfoyEc tekur ij fjgk dj fn;k tkosaA

(UMA SHANKER VYAS),J

Rishikesh /91 - 92

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