Bhanwar Singh vs Mangla Ram Vishnoi
2022 Latest Caselaw 9958 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 568/2021

Bhanwar Singh

----Petitioner Versus Mangla Ram Vishnoi

----Respondent

For Petitioner(s) : Mr. Vikram Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/07/2022

It is informed to this Court that Mr. Ashok Kumar Prajapat

counsel appearing for the respondent is not well.

In view of the above, the matter is adjourned.

List the matter on 25.08.2022.

(VIJAY BISHNOI),J 37-mohit/-

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