Lrs Of Pukhraj vs Lrs Of Babu Lal
2022 Latest Caselaw 9956 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Second Appeal No. 117/2022

1. Lrs Of Pukhraj, Jodhpur 1/1. Jabarchand S/o Late Pukhraj, Aged About 76 Years, R/o Sutharon Ka Bas, Pipar City, Distt. Jodhpur. 1/2. Sushila Devi D/o Late Pukh Raj, Aged About 65 Years, W/ o Boddha Ram, R/o Fouji Udhyog, Pal Road, Jodhpur. 1/3. Santosh D/o Late Pukh Raj, W/o Shyam, R/o Near Bus Stand, Village Kalu, Tehsil Jaitaran, Distt. Pali.

2. Ram Niwas S/o Satya Narayan, Aged About 50 Years, R/o Near Hospital, Pipar City, Distt. Jodhpur (Raj.)

3. Satay Narayan S/o Late Pukh Raj, Aged About 71 Years, R/o Near Hospital, Pipar City, Distt. Jodhpur (Raj.)

----Appellants Versus

1. Lrs Of Babu Lal, Jodhpur 1/1. Ghanshyam S/o Late Babu Lal, R/o Near Government Hospital, Pipar City, Distt. Jodhpur. 1/2. Mahendra S/o Late Babu Lal, R/o Near Government Hospital, Pipar City, Distt. Jodhpur. 1/3. Bhanwari Devi W/o Late Babu Lal, R/o Opposite Maheshwari Bhawan, Kumharon Ka Bas, Pipar City, Distt. Jodhpur.

1/4. Kamla D/o Late Babu Lal, R/o Rasala Road, Jodhpur.

2. Rajendra S/o Late Babu Lal, R/o Near Government Hospital, Pipar City, Distt. Jodhpur.

3. Chairmen, Nagar Palika, Pipar City, Jodhpur.

4. Executive Officer, Nagar Palika, Pipar City, Jodhpur.

                                                                  ----Respondents


For Appellant(s)         :     Mr. RS Mankad
For Respondent(s)        :

HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Order

(2 of 2) [CSA-117/2022]

28/07/2022

Heard.

Issue notice. Issue notice of stay petition as well, returnable

within a period of three weeks.

Call for record.

Meanwhile and till next date of hearing, effect, operation and

execution of the Judgment and decree dated 02.03.2022 passed

by learned Addl. Distt. Judge, Jodhpur in Civil Appeal Decree

No.92/2015 (CIS No.32/2014) as well as decree of the learned

Civil Judge (J.D.) Pipar City, Distt. Jodhpur in Civil Original Suit

No.29/2022 dated 26.03.2010 shall remain stayed.

(VINOD KUMAR BHARWANI),J 35-Anshul/-

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