Papapuri vs State Of Rajasthan
2022 Latest Caselaw 9910 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 5132/2021

Papapuri

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Moti Singh

For Respondent(s) : Mr. M.S. Singhvi, AG-cum-Sr.

Advocate assisted by Mr. K.S. Lodha

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

27/07/2022

List on 1.8.2022.

Interim order, if any, to continue till the next date.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

81-msrathore/-

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