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State And Ors vs Kishorchand Chandawat And Anr
2022 Latest Caselaw 9908 Raj

Citation : 2022 Latest Caselaw 9908 Raj
Judgement Date : 27 July, 2022

Rajasthan High Court - Jodhpur
State And Ors vs Kishorchand Chandawat And Anr on 27 July, 2022
Bench: Vijay Bishnoi, Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Review Petition (Writ) No. 27/2016

State And Ors

----Petitioners Versus Kishorchand Chandawat And Anr

----Respondents

For Petitioner(s) : Mr. Hemant Dutt For Respondent(s) : Mr. Navneet Poonia

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

27/07/2022

At the request of learned counsel for the parties, the

matter is adjourned.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

49-msrathore/-

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