Shankar vs State Of Rajasthan
2022 Latest Caselaw 9907 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 378/2022

Shankar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Parikshit Nayak For Respondent(s) : Mr. R.R. Chhaparwal, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

27/07/2022

Learned Public Prosecutor seeks some time to file

reply to the application for suspension of sentence. Time

prayed for is granted.

List after ten days.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

45-msrathore/-

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