Ramesh Sankhla vs Satyanarayan And Anr
2022 Latest Caselaw 9905 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 147/2017

Ramesh Sankhla S/o Late Shri Narayan Lal Sankhla, Proprietor Firm Jagrati Maching Centre, Kandoi Bazar, Jodhpur

----Petitioner Versus

1. Satyanarayan S/o Shri Shriram, R/o Ghasmandi, Kandoi Bazar, Main Road, Jodhpur

2. Addl. Chief Judicial Magistrate, Rent Tribunal Jodhpur, Metro City, Jodhur

----Respondents

For Petitioner(s) : Mr. Naresh Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

27/07/2022

The matter comes up for consideration of application

(1/22) preferred on behalf of the petitioner seeking

withdrawal of the writ petition.

For the reasons mentioned in the aforesaid

application, the same is allowed.

The writ petition is dismissed as withdrawn

accordingly.

(VIJAY BISHNOI),J

19-msrathore/-

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