Mangal Singh vs State Of Rajasthan
2022 Latest Caselaw 9718 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 232/2022

1. Mangal Singh S/o Sh. Buta Singh, Aged About 58 Years, R/o Village 6-Sgm, Tehsil Suratgarh, District Sriganganagar.

2. Jaspal Singh S/o Sh. Suryan Singh, Aged About 43 Years, R/o Village 7-Sgm, Tehsil Suratgarh, District Sriganganagar.

3. Tota Singh S/o Sh. Suryan Singh, Aged About 42 Years, R/o Village 7-Sgm, Tehsil Suratgarh, District Sriganganagar.

4. Anil Kumar S/o Sh. Raja Ram, Aged About 40 Years, R/o Ward No. 2, Near Guru Teg Bahadur Gurudwara, Tehsil Suratgarh, District Sriganganagar.

----Appellants Versus

1. State Of Rajasthan, Through The Secretary, Department Of Water Resources, Government Of Rajasthan, Secretariat, Jaipur.

2. The Superintending Engineer, Water Resources Circle, Hanumangarh.

3. The Executive Engineer, Water Resources Division-Ii, Hanumangarh.

4. Manjeet Singh S/o Sh. Sucha Singh, R/o Chak 7-Sgm, Tehsil Suratgarh, District Sriganganagar.

5. Sukhchain Singh S/o Sh. Resham Singh, R/o Chak 7-

Sgm, Dhani, Tehsil Suratgarh, District Sriganganagar.

6. Modan Singh S/o Sh. Dayal Singh, R/o Chak 7-Sgm, Tehsil Suratgarh, District Sriganganagar.

7. Gurjant Singh S/o Sh. Nar Singh, R/p Chak 7-Sgm, Dhani, Tehsil Suratgarh, District Sriganganagar.

8. Yare Khan S/o Sh. Validad, R/o Chak 8-Sgm, Dhani, Tehsil Suratgarh, District Sriganganagar.

----Respondents

For Appellant(s) : Ms. Preet Kamal Sidhu.

For Respondent(s)         :



                                                                                (2 of 2)               [SAW-232/2022]

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

26/07/2022

Learned counsel Ms. Preet Kamal Sidhu craves leave to

withdraw the instant intra court appeal. Hence, the same is

dismissed as withdrawn.

(KULDEEP MATHUR),J (SANDEEP MEHTA),J

33-Prashant/-

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