Khemaram @ Suresh vs State Of Rajasthan
2022 Latest Caselaw 9695 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 6589/2022

Khemaram @ Suresh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bhola Ram Chahar For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/07/2022

Issue notice to the complainant/victim, returnable on

05.08.2022.

The notice upon the complainant/victim shall be served

through the S.H.O., Kuchaman City by the next date of hearing.

(VIJAY BISHNOI),J

62-AjaySingh/-

Powered by TCPDF (www.tcpdf.org)