M/S Mewar Associates vs The State Of Rajasthan
2022 Latest Caselaw 9628 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 539/2020

M/s Mewar Associates

----Appellant Versus The State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Manoj Bhandari, Sr. Adv. For Respondent(s) : Mr. Sunil Beniwal, AAG assisted by Mr. Sarahsh Vij

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

22/07/2022

List the matter on 09.09.2022, as prayed.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 5-mohit/-

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