Nagar Nigam Jodhpur, (North) ... vs M/S Kanak Resources Management ...
2022 Latest Caselaw 9626 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 891/2021

Nagar Nigam Jodhpur, (North) Through Its Commissioner

----Appellant Versus M/s Kanak Resources Management Ltd.

----Respondent Connected With D.B. Civil Misc. Appeal No. 958/2021 M/s Kanak Resources Management Ltd

----Appellant Versus Jodhpur Municipal Corporation

----Respondent

For Appellant(s) : Mr. Suresh Charan For Respondent(s) : Mr. Vikas Balia, Sr. Adv.

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

22/07/2022

At the request of learned counsel for the parties, list the

matters on 26.08.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 12-13 mohit/-

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