Union Of India vs Raheem Khan
2022 Latest Caselaw 9613 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1336/2020

Union Of India

----Appellant Versus Raheem Khan

----Respondent

For Appellant(s) : Mr. Mahesh Thanvi for Mr. Chandra Shekhar Bissa For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

22/07/2022

Learned counsel Mr. Mahesh Thanvi appearing on behalf of

Mr. Chandra Shekhar Bissa has submitted that since Mr. Chandra

Shekhar Bissa is not well, the matter may be adjourned.

List the matter 09.09.2022, as prayed.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 8-mohit/-

Powered by TCPDF (www.tcpdf.org)