Bhani Ram vs Asha Ram
2022 Latest Caselaw 9505 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 6/1991

Bhani Ram

----Appellant Versus Asha Ram

----Respondent

For Appellant(s) : Mr. S.G. Ojha For Respondent(s) : Mr. K.R. Saharan

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

20/07/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 1-neha/-

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