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Dalip Singh vs State Of Rajasthan
2022 Latest Caselaw 9473 Raj

Citation : 2022 Latest Caselaw 9473 Raj
Judgement Date : 20 July, 2022

Rajasthan High Court - Jodhpur
Dalip Singh vs State Of Rajasthan on 20 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9038/2022

Dalip Singh S/o Shri Rampratap, Aged About 45 Years, R/o Manniwali Tehsil - Sadulsahar, District - Sri Ganganagar (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through The District Collect Ganganagar, District Sri Ganganagar.

2. The Project Chairman, Bhakhra Project Management Committee, Hanumangarh, Chak 30 Mmk (Pakka Saharana) Tehsil And District Hanumangarh.

3. The Distributory Chairman, Water Distribution Committee, Morjand Distributory, Sri Ganganagar, District Sri Ganganagar.

4. The Chairman, Water User Association Bk-81, Manniwali, Sadulsahar, District Sri Ganganagar.

5. Mahaveer S/o Shri Jagmal, R/o Chak 31 Mjd-A, Manniwali, Sadulshahar, District Sri Ganganagar.

                                                                                                           ----Respondents


                                   For Petitioner(s)            :    Mr. Jitender Singh Bhaleria
                                   For Respondent(s)            :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/07/2022

Issue notice. Issue notice of the stay petition also, returnable

within a period of four weeks.

(VIJAY BISHNOI),J 102-mohit/-

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