Hindustan Zinc Limited vs State Of Rajasthan
2022 Latest Caselaw 9431 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11954/2021

Hindustan Zinc Limited

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Milap Chopra For Respondent(s) : Mr. Sandeep Shah, AAG assisted by Ms. Akshiti Singvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2022

At the request of learned counsel for the petitioner, list the

matter on 27.07.2022.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J 4-mohit/-

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