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M/S S. S. Enterprises vs State Of Rajasthan
2022 Latest Caselaw 9430 Raj

Citation : 2022 Latest Caselaw 9430 Raj
Judgement Date : 19 July, 2022

Rajasthan High Court - Jodhpur
M/S S. S. Enterprises vs State Of Rajasthan on 19 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9151/2022

M/s S. S. Enterprises

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bharat Devasi For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2022

Learned counsel for the petitioner has submitted that the

petitioner has filed an FIR against the Village Development Officer

alleging that he has manipulated and changed the documents filed

by him along with the e-tender application. He prays for and is

granted a week's time to furnish copy of the FIR.

List the matter on 25.07.2022.

(VIJAY BISHNOI),J 78-mohit/-

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