Ghanshyam vs Rajesh
2022 Latest Caselaw 9417 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9071/2022

Ghanshyam & Ors.

----Petitioners Versus Rajesh

----Respondent

For Petitioner(s) : Mr. R.S. Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2022

Issue notice. Issue notice of stay petition as well,

returnable on 22nd August, 2022 and be given 'dasti' to

learned counsel for the petitioners for service.

(VIJAY BISHNOI),J

77-msrathore/-

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