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Smt. Babita And Ors vs State And Ors
2022 Latest Caselaw 9371 Raj

Citation : 2022 Latest Caselaw 9371 Raj
Judgement Date : 18 July, 2022

Rajasthan High Court - Jodhpur
Smt. Babita And Ors vs State And Ors on 18 July, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3948/2014

Smt. Babita And Ors

----Petitioners Versus State And Ors.

----Respondents

For Petitioner(s) : Mr. Hukam Singh. For Respondent(s) : Mr. Sandeep Shah, AAG assisted by Ms. Akshiti Singhvi.

Mr. Brajesh Purohit, Dy.G.C.

HON'BLE MS. JUSTICE REKHA BORANA

Order

18/07/2022

Learned AAG Mr. Sandeep Shah appears on behalf of

respondent No.3 and prays for time to file reply to the application

filed by the petitioners, wherein it has been prayed that the

present writ petition may be decided in terms of the identical

judgment passed in the case of Rameshwar Prasad Sharma &

Ors. v. State of Rajasthan & Ors.: S.B. Civil Writ Petition

No.7757/2010 (decided on 18.01.2011).

Time prayed for is granted.

List the matter on 25.07.2022.

(REKHA BORANA),J 85-Sachin/-

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