Goyal Kiln Co vs Rajasthan State Pollution ...
2022 Latest Caselaw 9370 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7393/2022

Goyal Kiln Co.

----Petitioner Versus Rajasthan State Pollution Control Board

----Respondent

For Petitioner(s) : Mr. VK Aggarwal For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/07/2022

Issue notice, returnable within a period of four weeks.

(VIJAY BISHNOI),J 84-mohit/-

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