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M/S Mukesh Kumar And Company vs M/S Proactive Marketing
2022 Latest Caselaw 9356 Raj

Citation : 2022 Latest Caselaw 9356 Raj
Judgement Date : 18 July, 2022

Rajasthan High Court - Jodhpur
M/S Mukesh Kumar And Company vs M/S Proactive Marketing on 18 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6928/2022

M/s Mukesh Kumar And Company

----Petitioner Versus M/s Proactive Marketing

----Respondent Connected With S.B. Civil Writ Petition No. 8457/2022 M/s Mukesh Kumar And Company

----Petitioner Versus M/s Proactive Marketing

----Respondent

For Petitioner(s) : Mr. Moti Singh

For Respondent(s) : Mr. G.D. Bansal, Mr. Prateek Charan

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/07/2022

Put up before appropriate Bench.

(VIJAY BISHNOI),J

76-77 ms rathore

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