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Kuldeep Singh vs Narendra Kumar
2022 Latest Caselaw 9290 Raj

Citation : 2022 Latest Caselaw 9290 Raj
Judgement Date : 15 July, 2022

Rajasthan High Court - Jodhpur
Kuldeep Singh vs Narendra Kumar on 15 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6774/2022

Kuldeep Singh & Anr.

----Petitioners Versus Narendra Kumar & Ors.

----Respondents

For Petitioner(s) : Mr. Moti Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/07/2022

Learned counsel for the petitioners has submitted

that notices of the respondents have already been served

and the acknowledgments have also been furnished in

the registry.

Office to check and proceed.

If the service is complete, list the matter on

22.7.2022.

(VIJAY BISHNOI),J

24-msrathore/-

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