Sukhveer Kaur vs State Of Rajasthan
2022 Latest Caselaw 9226 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 487/2022

Sukhveer Kaur

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. VLS Rajpurohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2022

Learned counsel for the petitioner is directed to file

requisites within a period of two days.

On filing of the same, let fresh notice be issued to

the respondent No.4, returnable on 28th July, 2022.

(VIJAY BISHNOI),J

104-msrathore/-

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