Prithviraj Singh vs P. Selvam
2022 Latest Caselaw 9218 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 545/2022

Prithviraj Singh

----Petitioner Versus P. Selvam

----Respondent

For Petitioner(s) : Mr. Ripudaman Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2022

Issue notice, returnable within a period of eight

weeks.

(VIJAY BISHNOI),J

110-msrathore/-

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