Babu Lal vs The Branch Manager
2022 Latest Caselaw 9146 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4964/2022

Babu Lal S/o Phoosa Ram, Aged About 48 Years, By Caste Meghwal, Resident Of Ward No. 8, Swaroopsar, Tehsil Nokha, District Bikaner.

----Petitioner Versus The Branch Manager, Punjab And Sind Bank, Branch Nathusar Gate, Bikaner.

----Respondent

For Petitioner(s) : Mr. Bhawani Jaipal

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/07/2022

Learned counsel for the petitioner has submitted that

this writ petition has rendered infructuous.

Accordingly, this writ petition is dismissed as having

become infructuous.

(VIJAY BISHNOI),J

134-msrathore/-

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