Jabra Ram vs Chandra Ram
2022 Latest Caselaw 9136 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7223/2022

1. Jabra Ram S/o Kishna Ram, Aged About 76 Years, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

2. Madhu Ram S/o Kishna Ram, Aged About 72 Years, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

3. Babu Lal S/o Kishna Ram, Aged About 70 Years, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

4. Panchu Ram S/o Kishna Ram, Aged About 65 Years, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

5. Chhota Ram S/o Thana Ram, Aged About 30 Years, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

6. Labu Ram S/o Nena Ram (Since Deceased), (Deleted) (The Legal Representatives Are Already Party As Petitioner No. 8 And 9)

7. Babu Lal S/o Rimji Ram, Aged About 56 Years, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

8. Anopa Ram S/o Labu Ram, Aged About 43 Years, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

9. Chena Ram S/o Labu Ram, Aged About 52 Years, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

----Petitioners Versus

1. Chandra Ram S/o Kistur Ram, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

2. Dungar Ram S/o Kistur Ram, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

3. Madan Lal S/o Kistur Ram, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

4. Pancha Ram S/o Kistur Ram, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

5. Mukna Ram S/o Kistur Ram, Resident Of Village Kosana,

(2 of 2) [CW-7223/2022]

Tehsil Pipar City, District Jodhpur.

6. Kabudi W/o Kistur Ram, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

7. Jhumar Ram S/o Balu Ram, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

8. Sayar Ram S/o Balu Ram, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

9. Deva Ram S/o Balu Ram, Resident Of Village Kosana, Tehsil Pipar City, District Jodhpur.

10. Rajasthan Marudhara Gramin Bank, Kosana, Tehsil Pipar City, District Jodhpur.

11. State Of Rajasthan, Through Tehsildar Pipar City, District Jodhpur.

----Respondents

For Petitioner(s) : Mr. RJ Punia For Respondent(s) : Mr. JK Suthar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/07/2022

Learned counsel for the petitioners prays for and is granted a

week's time to file rejoinder.

List the matter after a week.

Meanwhile, the undertaking given by learned counsel for the

respondent Nos.1 to 9 shall remain in currency till the next date.

(VIJAY BISHNOI),J 58-mohit/-

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