Shankar Lal Meghwal vs State Of Rajasthan
2022 Latest Caselaw 9098 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6873/2022

Shankar Lal Meghwal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Manish Patel For Respondent(s) : Mr. Deepak Chandak for Mr. Dinesh Jain

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/07/2022

Mr. Deepak Chandak for Mr. Dinesh Jain prays for and is

granted time to file reply to the writ petition.

List on 27.07.2022.

(VIJAY BISHNOI),J

33-AjaySingh/-

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