Malaram vs Board Of Revenue
2022 Latest Caselaw 9092 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7728/2022

Malaram & Anr.

----Petitioners Versus Board Of Revenue & Ors.

----Respondents

For Petitioner(s) : Mr. B.L. Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/07/2022

Issue notice. Issue notice of stay petition as well,

returnable on 17th August, 2022.

(VIJAY BISHNOI),J

45-msrathore/-

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