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Mohammed Javed vs State Of Rajasthan
2022 Latest Caselaw 9034 Raj

Citation : 2022 Latest Caselaw 9034 Raj
Judgement Date : 11 July, 2022

Rajasthan High Court - Jodhpur
Mohammed Javed vs State Of Rajasthan on 11 July, 2022
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7661/2022

Mohammed Javed

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 13389/2021 Masraf Iqbal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. J.S. Choudhary Sr. Adv. assisted by Mr. Pradeep Choudhary For Respondent(s) : Mr. Anil Joshi, GA-cum-AAG.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment/Order

11/07/2022

Arguments heard and concluded.

Judgment reserved.

(MANOJ KUMAR GARG),J 78-79-Raksha/-

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