Kabu Devi vs Dhalaram Godara
2022 Latest Caselaw 9033 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2433/2019

Kabu Devi

----Appellant Versus Dhalaram Godara

----Respondent

For Appellant(s) : Mr. Prashant Panwar For Respondent(s) : Mr. Rajat Choudhary for Mr. TRS Sodha

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

11/07/2022

A letter is received from the Judge, Motor Accident Claims

Tribunal, Jodhpur for sending record of claim case requisitioned by

this Court on 06.09.2019.

Acceding to the request of learned Tribunal, let record of the

claim case be sent back to learned Tribunal forthwith.

It is made clear that after making compliance of judgment

and award dated 26.04.2019, learned Tribunal may return the

record to this Court.

(MADAN GOPAL VYAS),J 84-Bharti/-

Powered by TCPDF (www.tcpdf.org)