Suo Moto vs The Principal Secretary, Dept. Of ...
2022 Latest Caselaw 9027 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 617/2022

Suo Moto

----Petitioner Versus The Principal Secretary, Dept. Of Rural Dev. And Panchayati Raj

----Respondent

For Petitioner(s) : Mr. Pawan Singh For Respondent(s) : Mr. Sunil Beniwal, AAG assisted by Mr. Piyush Bhandari

Smt. Aparna Arora, Principal Secretary, Department of Rural Development & Panchayati Raj- Present in Person

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/07/2022

List the matter along with record of the S.B. Civil Writ Peition

No.17700/2018 and other connected writ petitions on the next

date of hearing.

List the matter on 28.07.2022. On that date, Principal

Secretary, Department of the Rural Development & Panchayati Raj

shall remain present before this Court.

(VIJAY BISHNOI),J 1-mohit/-

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