Suraj Singh vs State
2022 Latest Caselaw 8892 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Bail Cancellation Application No. 22/2022

Deshraj Singh Rajawat

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 15374/2021

For Petitioner(s) : Mr. Vijay Kumar Gaur Mr. Chaitanya Kumar Gehlot For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/07/2022

S.B. Cr. Bail Cancellation Application No. 22/2022:-

Put up after four weeks, as prayed.

S.B. Cr. Misc. Bail Application No. 15374/2021:-

List the matter before appropriate Bench.

(MANOJ KUMAR GARG),J 235-236 MS/-

Powered by TCPDF (www.tcpdf.org)